Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] Union of India - Subsection Section 24(2)(g) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013 (g)one person to represent the financial and credit institutions in the district, to be nominated by the District Magistrate;