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State of Uttarakhand - Section

Section 111 in Uttarakhand Co-Operative Societies Act, 2003

111. Power to exempt society from conditions of registration.

- Notwithstanding anything contained in this Act, the State Government may, by special order in each case and subject to such conditions, if any, as it may impose, exempt any co-operative society from any of the requirements of this Act as to registration.