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Punjab-Haryana High Court

M/S Photofax System vs Union Of India And Others on 19 December, 2019

Author: Jaswant Singh

Bench: Jaswant Singh

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                              CWP-20828-2019
                                              Date of Decision:19.12.2019


M/s Photofax System                                        ... Petitioner
                                       Vs.
Union of India and others                                  ... Respondents


CORAM : HON'BLE MR. JUSTICE JASWANT SINGH
             HON'BLE MR. JUSTICE SANT PARKASH

Present :    Mr. Saurabh Kapoor, Advocate
             for the petitioner.
             Mr. Saurabh Goel, Advocate
             for the respondents.

JASWANT SINGH, J. (Oral)

For orders see: CWP-29069-2019; M/s SRK Overseas Vs. Union of India and others.

( JASWANT SINGH ) JUDGE ( SANT PARKASH ) JUDGE 19.12.2019 rajeev Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 23-12-2019 05:20:15 :::