Punjab-Haryana High Court
M/S Photofax System vs Union Of India And Others on 19 December, 2019
Author: Jaswant Singh
Bench: Jaswant Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-20828-2019
Date of Decision:19.12.2019
M/s Photofax System ... Petitioner
Vs.
Union of India and others ... Respondents
CORAM : HON'BLE MR. JUSTICE JASWANT SINGH
HON'BLE MR. JUSTICE SANT PARKASH
Present : Mr. Saurabh Kapoor, Advocate
for the petitioner.
Mr. Saurabh Goel, Advocate
for the respondents.
JASWANT SINGH, J. (Oral)
For orders see: CWP-29069-2019; M/s SRK Overseas Vs. Union of India and others.
( JASWANT SINGH ) JUDGE ( SANT PARKASH ) JUDGE 19.12.2019 rajeev Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 23-12-2019 05:20:15 :::