Uttarakhand High Court
Vijay Raj Panchariya vs Central Bureau Of Investigation on 25 June, 2015
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
Urgency Application No. 2877 of 2015 IN BA1 No. 1457 of 2014 Hon'ble Sudhanshu Dhulia, J.
Mr. Raj Kumar, Advocate, holding brief of Mr. Karan Anand, Advocate, present for the applicant.
Mr. Arvind Vashisth, Senior Advocate assisted by Mr. Vivek Pathak, Advocate, present for the respondents.
Urgency application is allowed. List this bail application on 29.06.2015 for orders in the daily cause list.
(Sudhanshu Dhulia, J.) 25.06.2015 Aswal