Section 20 in The Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976
20. What to accompany the summons to Respondents.
- Alongwith the copy of the summons to the respondent, the following documents shall be sent to the respondent:-(i)Copy of the memorandum of appeal.(ii)Copy of the order appealed against which shall be supplied by the appellant.
