Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 3 in The U.P. Sheera Niyantran Adhiniyam, 1964

3. Constitution of Advisory Committee.

- [(1) The State Government may, by notification in the Gazette, constitute an Advisory Committee to advise on matters relating to the control of storage, preservation, gradation, price, supply and disposal of molasses] [Substituted by U.P. Act No. 15 of 1974.].
(2)The committee shall consist of such number of persons and shall be constituted on such terms and conditions as may be prescribed.