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Union of India - Section

Section 11 in Central Electricity Regulatory Commission (Planning, Coordination and Development of Economic and Efficient Inter-State Transmission System by Central Transmission Utility and other related matters) Regulations, 2018

11. Manpower Deployment in Transmission Planning.

- CTU and STU shall ensure proper and adequate manpower for conducting transmission planning exercise. CTU, in consultation with STUs shall prepare a scheme for certification of personnel involved in planning at CTU and STU and submit to the Commission for approval within 6 months of issue of this Regulation.