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Delhi High Court - Orders

R/W Section 151 Of The Cpc) Merck Sharp ... vs Actis Generics Pvt Ltd on 17 February, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~5
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 106/2021, I.A. 3458/2021(u/ Order XXXIX Rules 1 and 2
                                    r/w Section 151 of the CPC)
                                    MERCK SHARP AND DOHME CORP & ANR.                ..... Plaintiffs
                                                      Through:       Ms. Tusha Malhotra, Advocate.

                                                      versus

                                    ACTIS GENERICS PVT LTD                               ..... Defendants
                                                 Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE SANJEEV NARULA
                                            ORDER

% 17.02.2022 [VIA HYBRID MODE]

1. Ms. Tusha Malhotra, counsel for the Plaintiffs states that matter is likely to be settled before the Mediation Centre and requests for a short accommodation.

2. Re-notify on 23rd March, 2022.

SANJEEV NARULA, J FEBRUARY 17, 2022 Pallavi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:24.02.2022 11:08:42