Delhi High Court - Orders
R/W Section 151 Of The Cpc) Merck Sharp ... vs Actis Generics Pvt Ltd on 17 February, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 106/2021, I.A. 3458/2021(u/ Order XXXIX Rules 1 and 2
r/w Section 151 of the CPC)
MERCK SHARP AND DOHME CORP & ANR. ..... Plaintiffs
Through: Ms. Tusha Malhotra, Advocate.
versus
ACTIS GENERICS PVT LTD ..... Defendants
Through:
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 17.02.2022 [VIA HYBRID MODE]
1. Ms. Tusha Malhotra, counsel for the Plaintiffs states that matter is likely to be settled before the Mediation Centre and requests for a short accommodation.
2. Re-notify on 23rd March, 2022.
SANJEEV NARULA, J FEBRUARY 17, 2022 Pallavi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:24.02.2022 11:08:42