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State of West Bengal - Section

Section 5 in The West Bengal Transport Undertakings (Prevention of Ticketless Travel) Act, 1975

5. Exhibition of ticket.

- Any person who travels in a transport vehicle shall, whenever required by an employee of a Transport Undertaking not below the rank of a conductor or any other person not below the rank of a Sub-Inspector of Police, to be authorised by the State Government in this behalf, present his ticket to such employee or other person for examination.