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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(1)(c) in The Indian Post Office Rules, 1933

(c)The newspaper shall bear in print in any convenient place either on the first or last page the word "Registered " followed by the registration number which has been assigned to it by the Postmaster General or other officer referred to in condition (a).