Allahabad High Court
U.P. State Road Transport Corporation vs Smt. Kanta Devi & Others on 5 July, 2010
Author: Ashok Kumar Roopanwal
Bench: Ashok Kumar Roopanwal
Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1960 of 2010 Petitioner :- U.P. State Road Transport Corporation Respondent :- Smt. Kanta Devi & Others Petitioner Counsel :- V.C. Dixit Hon'ble Satva Poot Mehrotra.J.
Hon'ble Ashok Kumar Roopanwal,J. As prayed, put up as fresh on 26.7.2010. Order Date :- 5.7.2010 T. Sinha