Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 103] [Entire Act] State of Odisha - Subsection Section 103(1) in The Orissa Development Authorities Act, 1982 (1)The Authority shall carry out such directions as may be issued to it, from time to time, by the State Government for the efficient administration of this Act.
