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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(4) in The Motor Vehicles (Driving) Regulations, 2017

(4)While overtaking, the vehicle shall be driven at a speed higher than that of the vehicle to be overtaken, but the speed shall not exceed maximum speed limit specified by or under the Act or the rules made thereunder.