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[Cites 0, Cited by 2] [Entire Act]

State of Telangana - Section

Section 560 in Greater Hyderabad Municipal Corporation Act, 1955

560. Public conveyance which has carried a person suffering from infectious disease to be disinfected.

- The owner, driver or person incharge of a public conveyance in which any person suffering as aforesaid has been carried shall immediately provide for the disinfection of the same.