Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

Bengal Presidency - Section

Section 1 in Bengal Public Demands Recovery Act, 1913

1. Short title, commencement and extent

.— (1) This Act may be called the Bengal Public Demands Recovery Act, 1913;
(2)It shall come into force on such date as the State Government may appoint by notification in the Official Gazette; and
(3)It extends to the whole of West Bengal.