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State of Odisha - Section

Section 14 in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008

14.

Nothing in this order will apply to the dealers of rice, what and edible oils, who have been granted licence to deal in PDS commodities under the provision of Public Distribution System (Control) Order, 2001 issued by Central Government and published in the Gazette of India Extraordinary, Part-II, Section 3, Sub-section (i) on 31.8.2001 and the Orissa P.D.S. (Control) Order, 2008.