Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(1) in Tamil Nadu Entertainments Tax Rules, 1939

(1)The proprietor shall keep true and correct accounts and submit the returns in the manner specified in the permit in Form VII and shall also abide by, and comply with, all the conditions specified therein.