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Andhra Pradesh High Court - Amravati

Smt. Lingam Vani vs P Kumar Swamy on 16 October, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. Tr.C.M.P No. 221 of 2021 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

09. 16.10.2023 BSS, J Order pronounced. (Vide separate order). In the result, petition is dismissed. No order as to costs.

Consequently, miscellaneous petitions, if any, shall stand closed. The interim stay granted if any, shall stand vacated ______ BSS,J RSD