Section 11K(2)(i) in The Customs Act, 1962

[Cites 0, Cited by 0] [Section 11K(2)] [Section 11K] [Entire Act]

Union of India - Subsection

Section 11K(2)(i) in The Customs Act, 1962

(i)by notification in the Official Gazette, specify goods of such class or description and of a market price exceeding such sum as that Government may notify; and different sums in relation to the specified goods of the same class or description, or different classes or descriptions, may be notified for the same specified area or for different specified areas, and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 11K(2)(i) in The Customs Act, 1962