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[Cites 0, Cited by 1] [Section 4(1)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1)(iii) in Bihar Agriculture Produce Market (Repealing) Act, 2006

(iii)Immovable and moveable assets in possession of 'Administrator' or 'Special Officer as the case may be shall remain in their possession for and on behalf of State Government.