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State of Jharkhand - Section

Section 7 in Jharkhand Home Guards Act, 2005

7. Control over Home Guards.

- The general superintendence, direction and control of the Home Guards constituted for nay area, shall be exercised by the Deputy Commissioner/District Magistrate assisted by the District Commandant Homeguards having jurisdiction over the area in which the Home Guards have been raised. The District Commandant Home Guards will execute above responsibilities under the supervision of prescribed authority for specific purpose under the general supervision of the Commandant General, Home guards of the State.