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[Cites 0, Cited by 0] [Section 25A(1)] [Section 25A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25A(1)(a) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938

(a)An order under sub section (1) of Section 18 amending or refusing to amend a decree;