Supreme Court - Daily Orders
Comunidade Of Nagoa vs Goa Industrial Development ... on 26 July, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.111 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2528/2011
COMUNIDADE OF NAGOA Appellant(s)
VERSUS
GOA INDUSTRIAL DEVELOPMENT CORPORATION Respondent(s)
WITH
C.A. No.2530/2011 (IX)
C.A. No.2531/2011 (IX)
C.A. No. 2529/2011 (IX)
Date : 26-07-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s) Mr. Vishwajit Singh, Sr. Adv.
Mr. T. Mahipal, AOR
Mr. Pankaj Singh Bisht, Adv.
Ms. Ridhima Singh, Adv.
Mr. Vignesh Singh, Adv.
Ms. Vibha Bhat, Adv.
Ms. Rashi Bajpayee, Adv.
Ms. Ananya Singh, Adv.
Mr. Rajesh Singh, AOR
Mr. Javed Raza, Adv.
For Respondent(s) Mr. V. N. Raghupathy, AOR
Ms. Triveni Potekar, Adv.
For Mr. Mukesh Kumar Singh & Co., Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 20.09.2023.
Signature Not Verified(SATISH KUMAR YADAV) Digitally signed by satish kumar yadav Date: 2023.07.27 (PREETHI T.C.) DEPUTY REGISTRAR 17:22:33 IST Reason: COURT MASTER (NSH)