Supreme Court - Daily Orders
Ajay Chaudhary vs State Of U.P. . on 22 August, 2014
æ ITEM NO.22 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2014
CC No. 9915/2014
(Arising out of impugned final judgment and order dated
10/12/2013 in WC No. 50178/2009 passed by the High Court Of
Judicature At Allahabad)
AJAY CHAUDHARY Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
WITH
SLP(C) No. 18356/2014
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 22/08/2014 These petitions were called on
for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
HON’BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Amit Gupta, Adv.
Mr. Sarwa Mitter, Adv.
for M/s. Mitter & Mitter Co.,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Notice.
Tag with SLP(C) no. 30969 of 2011. Signature Not Verified Digitally signed by [ Charanjeet Kaur ] [ Vinod Kulvi ] Charanjeet Kaur Date: 2014.08.22 16:57:21 IST Court Master Asstt. Registrar Reason: