Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

Ajay Chaudhary vs State Of U.P. . on 22 August, 2014

æ                  ITEM NO.22                           COURT NO.2                 SECTION XI

                                        S U P R E M E C O U R T O F         I N D I A
                                                RECORD OF PROCEEDINGS

                Petition for Special Leave to Appeal (C)......of 2014
                                              CC No. 9915/2014
                (Arising out of impugned final judgment and order dated
                10/12/2013 in WC No. 50178/2009 passed by the High Court Of
                Judicature At Allahabad)

                AJAY CHAUDHARY                                                  Petitioner(s)

                                                              VERSUS

                STATE OF U.P. & ORS.                              Respondent(s)
                (With appln. (s) for c/delay in filing SLP and office report)

                WITH

                SLP(C) No. 18356/2014
                (With appln.(s) for c/delay in filing SLP and Office Report)

                Date : 22/08/2014              These petitions were called on
                                                    for hearing today.
                CORAM :
                                      HON’BLE MR. JUSTICE H.L. DATTU
                                      HON’BLE MR. JUSTICE S.A. BOBDE
                                      HON’BLE MR. JUSTICE ABHAY MANOHAR SAPRE

                For Petitioner(s)              Mr. Amit Gupta, Adv.
                                               Mr. Sarwa Mitter, Adv.
                                               for M/s. Mitter & Mitter Co.,Adv.

                For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Notice.

Tag with SLP(C) no. 30969 of 2011. Signature Not Verified Digitally signed by [ Charanjeet Kaur ] [ Vinod Kulvi ] Charanjeet Kaur Date: 2014.08.22 16:57:21 IST Court Master Asstt. Registrar Reason: