Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(2) in The Bombay Weights and Measures (Enforcement) Act, 1958

(2)Such instruments shall be of such kind, kept in such number, and shall be verified and stamped in such manner, as may be prescribed.