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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Haryana - Subsection

Section 55(1) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(1)No mezzanine floor or internal balconies shall be permitted unless the height between the main floor is at least 16 feet and such mezzanine floors or balconies do not cover more than one-third of the [area of the floor below and such mezzanine floors or internal balconies, if constructed, shall be counted towards F.A.R.] [Substituted vide Notification Haryana Government Gazette (Extraordinary) dated 27-3- 2001.]