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[Cites 0, Cited by 0] [Section 234] [Entire Act]

State of Jharkhand - Subsection

Section 234(5) in Bihar Education Code, 1961

(5)Each District Superintendent of Education shall submit to the Director for scrutiny, on or before the 1st of November in each year a list of the-holidays and vacations to be observed in middle and primary schools during the following year.(G. O. no. 1866, dated the 27th July 1939).