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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

State of Karnataka - Subsection

Section 4A(1)(ii) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(ii)not more than forty percent of the seats in case of Medical seats and not more than Forty five percent of the seats in case of Dental seats shall be filled up by the merit list of Common Entrance Test conducted by the Association of non-minority unaided Professional Educational Institutions;