Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Mizoram - Subsection Section 111(3) in Mizoram Cooperative Societies Act, 2006 (3)Where an appeal is preferred against the order of winding up of a co-operative, such winding up order shall not become operative until the order i confirmed in appeal.
