Section 7 in Bihar Biological Diversity Rules, 2017
7. Appointment, term of office and allowances of non-government members.
(1)The Government shall nominate not more than five experts non-government members having Expert knowledge and experience in respective subjects in accordance with section 22 (4) (a) of the Act.(2)Every non-government member of the Board shall hold office for a term not exceeding three years at a time from the date of his nomination.(3)Every non-government member attending the meeting of the Board shall be entitled to sitting allowance, travelling expenses, daily allowance and such other allowances as may be fixed by the Government.
