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State of Maharashtra - Section

Section 65 in Dr. Babasaheb Ambedkar Technological University Act, 2014

65. Minimum essential qualifications for enrolment of students.

- Notwithstanding anything contained in section 64, a student to be enrolled for degree courses as a student of the University should,-
(i)have passed the Higher Secondary Certificate Examination conducted by a Divisional Board established under the Maharashtra Secondary and Higher Secondary Education Boards Act, 1965 (Mah. XLI of 1965);
(ii)have passed the entrance examination, if any, which may be instituted by the University with the consent of the State Government, and held in such subjects and in such manner as may be prescribed;
(iii)have passed any other examination prescribed as equivalent to the examination held by the University; or
(iv)possess such other qualifications as may be prescribed.