Patna High Court - Orders
Sweta Singh vs Sri Birendra Kumar on 29 November, 2016
Author: Navaniti Prasad Singh
Bench: Navaniti Prasad Singh, Jitendra Mohan Sharma
Patna High Court MA No.70 of 2016 (2) dt.29-11-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No 70 of 2016
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Sweta Singh
.... .... Appellant/s
Versus
Sri Birendra Kumar
.... .... Respondent/s
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For the Appellant/s : M/s Rajendra Kr Jain, Pradeep Kr Sinha &
Ms Punam Srivastava, Advocates
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CORAM: HON'BLE MR JUSTICE NAVANITI PRASAD SINGH
And
HON'BLE MR. JUSTICE JITENDRA MOHAN SHARMA
ORAL ORDER
(Per: HONOURABLE MR JUSTICE NAVANITI PRASAD SINGH)
2 29-11-2016This appeal will be heard.
Call for the lower Court records. Issue notice to the sole respondent for which requisites etc, both under registered cover as well as in ordinary course, must be filed within one week failing which this Appeal shall stand dismissed without further reference to the Bench.
As there is no urgency in the matter, list For Hearing in due course.
(Navaniti Prasad Singh, J) M.E.H./- (Jitendra Mohan Sharma, J) U