Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Patna High Court - Orders

Sweta Singh vs Sri Birendra Kumar on 29 November, 2016

Author: Navaniti Prasad Singh

Bench: Navaniti Prasad Singh, Jitendra Mohan Sharma

           Patna High Court MA No.70 of 2016 (2) dt.29-11-2016




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                          Miscellaneous Appeal No 70 of 2016
                       ======================================================
                       Sweta Singh
                                                                             .... .... Appellant/s
                                                        Versus
                       Sri Birendra Kumar
                                                                            .... .... Respondent/s
                       ======================================================
                       For the Appellant/s     :   M/s Rajendra Kr Jain, Pradeep Kr Sinha &
                                                   Ms Punam Srivastava, Advocates
                       ======================================================
                       CORAM: HON'BLE MR JUSTICE NAVANITI PRASAD SINGH
                                                              And
                                  HON'BLE MR. JUSTICE JITENDRA MOHAN SHARMA

                                                        ORAL ORDER

                       (Per: HONOURABLE MR JUSTICE NAVANITI PRASAD SINGH)

2       29-11-2016

This appeal will be heard.

Call for the lower Court records. Issue notice to the sole respondent for which requisites etc, both under registered cover as well as in ordinary course, must be filed within one week failing which this Appeal shall stand dismissed without further reference to the Bench.

As there is no urgency in the matter, list For Hearing in due course.

(Navaniti Prasad Singh, J) M.E.H./- (Jitendra Mohan Sharma, J) U