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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(2) in S.K.V.A. Co-operative Pharmacy and Stores (Acquisition and Transfer of Undertaking) Act, 1976

(2)No suit or other legal proceeding shall he against the Government or the Company or any of its officers or other employees for any damage caused or likely to be caused by anything which is in good faith done or intended to be done under this Act.