Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 69 in Veer Narmad South Gujarat University Act, 1965 69. Amendment of Bombay L of 1949 (Bombay L of 1949). - In the Gujarat University Act, 1949 (Bombay L of 1949) in Schedule, the entries at serial numbers 4 and 5 shall be deleted.
