Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Odisha - Subsection Section 60(4) in The Orissa Development Authorities Rules, 1983 (4)Provisions of Sub-rules (2) and (3) shall apply to every, variation abandonment of a contract or estimate as to an original contract or estimate.
