Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 11 in Himachal Pradesh Motor Vehicles Taxation Act, 1972 11. [ Penalty Payable When Tax Not Paid. [Omitted vide H.P.M.V. Taxation (Amendment) Act, 1999.] - ***]
