Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 139] [Section 6(3)] [Section 6] [Entire Act] Union of India - Subsection Section 6(3)(ii) in The Right to Information Act, 2005 (ii)the subject matter of which is more closely connected with the functions of another public authority,