Allahabad High Court
Balwant Education Society And Another vs Mohan Lal Maheshwari And Others on 15 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 55 of 2012 Appellant :- Balwant Education Society And Another Respondent :- Mohan Lal Maheshwari And Others Counsel for Appellant :- Arvind Kumar Singh,Syed Imran Ibrahim,Vishnu Gupta Counsel for Respondent :- S.R. Yadav,A.K. Gupta,Akchut Kr. Shukla,Atul Srivastava,Seema Agarwal Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Order on the Substitution Application Allowed.
It may be incorporated within a week.
Order Date :- 15.5.2017 pks