Madhya Pradesh High Court
Mohammad Akram vs The State Of Madhya Pradesh on 12 August, 2025
Author: Anil Verma
Bench: Anil Verma
1 CRR-3646-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 3646 of 2025 (MOHAMMAD AKRAM Vs THE STATE OF MADHYA PRADESH ) Dated : 12-08-2025 Shri Kiran Kumar - Advocate for the petitioner. Shri A.P.S. Tomar - PP for the State.
At the request of counsel for the petitioner, list after three weeks.
(ANIL VERMA) JUDGE (alok) Signature Not Verified Signed by: ALOK KUMAR Signing time: 8/13/2025 10:38:25 AM