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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2)(g) in The Orissa Agricultural Produce Markets Act, 1956

(g)The procedure, manner and the authority to which appeal shall lie against orders passed by the Market Committee under Subsection (1) of Section 12;