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Supreme Court - Daily Orders

Commissioner Of Customs Central Excise ... vs M/S Wpil Limited on 12 August, 2022

Bench: Dinesh Maheshwari, Sudhanshu Dhulia

     ITEM NO.15                          COURT NO.12                      SECTION XVII-A

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No. 4856/2022

     COMMISSIONER OF CUSTOMS CENTRAL
     EXCISE AND CENTRAL GST                                                Appellant(s)

                                                   VERSUS

     M/S WPIL LIMITED                                                      Respondent(s)

     (IA No.100484/2022-EXEMPTION FROM FILING C/C                    OF    THE   IMPUGNED
     JUDGMENT and IA No.100483/2022-EX-PARTE STAY)

     Date : 12-08-2022 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI
                         HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Appellant(s)              Mr. Balbir Singh, ASG
                                   Mr. H. Raghvendra Rao, Adv.
                                   Ms. Mrinal Elkar Majumdar, Adv.
                                   Mr. H. R. Rao, Adv.
                                   Mr. Shyam Gopal, Adv.
                                   Mr. Mohd. Akhil, Adv.
                                   Ms. Suhasini Sen, Adv.
                                   Ms. Monica Benjamni, Adv.
                                   Ms. Ammeyavikrama Thanvi, Adv.
                                   Mrs. Monica Benjamin, Adv.
                                   Mr. Mukesh Kumar Maroria, AOR

     For Respondent(s)             Ms. Charanya Lakshmikumaran, AOR
                                   Mr. Aditya Bhattacharya, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

Learned counsel Ms. Charanya Lakshmikumaran accepts notice for the respondent.

Tag with C.A. No. 736-739 of 2020.

Signature Not Verified Digitally signed by NEETA SAPRA Date: 2022.08.12 17:25:54 IST Reason:

(NEETA SAPRA) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH)