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State of Himachal Pradesh - Section

Section 7 in Himachal Pradesh Parliamentary Secretaries (Appointment, Salaries, Allowances, Powers, Privileges and Amenities) Act, 2006

7. Salaries and Allowances.

- A Chief Parliamentary Secretary shall be entitled to the salary of Rs. [65,000/-] [The figure and sign '18000/-' substituted for the figure and sign '11,000/-' vide Act No. 18 of 2009, the figure and sign '23000' substituted for the figure and sign '18,000/-' vide Act No. 30 of 2012, the figure and sign '40000/-' substituted for the figure '23,000/-' vide Act No. 44 of 2013 again substituted for the figures and signs '40,000/-' vide Act No. 7 of 2016.] per month, while a Parliamentary Secretary shall be entitled to a salary of Rs. [60,000/-] [The figure and sign '17000/-' Substituted for the figure and sign '10,000/-' vide Act No. 18 of 2009, the figure and sign '22,000/-' again substituted for the figure and sign '17,000/-' vide Act No. 30 of 2012, the figure and sign '35,000/-' substituted for the figure '22,000/-' vide Act No. 44 of 2013 again substituted for the figures and signs '35,000/-' vide Act No. 7 of 2016.] per month. In addition, the Parliamentary Secretary shall be entitled to compensatory allowance and other perquisites as are admissible to the members.