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[Cites 0, Cited by 0] [Section 152(6)] [Section 152] [Entire Act]

State of West Bengal - Subsection

Section 152(6)(a) in West Bengal Co-operative Societies Rules, 2011

(a)The Chairman or any member of the Commission, may by writing under his hand addressed to the Secretary, Department of Co-operation, Government of West Bengal resign his office.