Bombay High Court
Lupin Limited vs Eris Lifesciences Pvt.Ltd. And Anr on 9 April, 2019
Author: K.R.Shriram
Bench: K.R.Shriram
1/1 Mention 1.132.14.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY AND ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUIT NO. 132 OF 2014
Leila Trading Ltd. ...Plaintiff
Vs.
Citrus Check -Inns Ltd. ...Defendants
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Mr. Meit Sampat I/b. Little and Co. for plaintiff.
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CORAM : K.R.SHRIRAM, J.
DATE : 9th APRIL 2019 P.C.:
1 Not on board. Upon mentioning taken on board. 2 Registry to issue one extra original writ of summons with two extra duplicate writ of summons.
(K.R. SHRIRAM, J.) Umesh Malani ::: Uploaded on - 11/04/2019 ::: Downloaded on - 11/04/2019 22:43:06 :::