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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Infrastructure Development Board Regulations, 2013

(1)The Board may prepare panels of Transaction Advisors and other categories of consultants by following the pre-qualification process prescribed under Tamil Nadu Transparency in Tenders Act, 1998 (Tamil Nadu Act 43 of 1998);