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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(2) in Rajasthan Para-medical Council Regulations, 2014

(2)A separate register of Para-medical professional for each subject shall be maintained in the office of the Council in Form-2. The form of the register may be modified by the resolution passed by the Council.