Bombay High Court
Mahesh Gangaram Naik And Anr vs Amogh Sawant And Ors on 8 September, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION / O.O.C.J.
CORAM : MILIND N. JADHAV, J.
DATE : SEPTEMBER 08, 2025 P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 37, 39 and 40 18th September 2025 41 to 47, 49 to 51 and 54 to 59 16th September 2025 60 to 65 and 67 22nd September 2025 68 to 69 25th September 2025 70 to 72 and 74 23rd September 2025 75 to 91 25th September 2025
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
Ajay [ MILIND N. JADHAV, J. ]
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AJAY AJAY TRAMBAK
TRAMBAK UGALMUGALE
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