Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 107] [Entire Act] Union of India - Section Section 76 in The Income Tax Act, 1961 76. Loses of unregistered firms assessed as registered firms. - [Omitted by the Finance Act, 1992 (18 of 1992), section 39 (w.e.f. 1-4-1993).] [Inserted by Act 16 of 1972, Section 11 (w.e.f. 1.4.1972).]
