Allahabad High Court
Ramesh Kumar vs Sri Sant Ram Gupta on 7 July, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONTEMPT No. - 2380 of 2009 Petitioner :- Ramesh Kumar Respondent :- Sri Sant Ram Gupta Petitioner Counsel :- Ramesh Pandey,R.K. Yadav Hon'ble Shri Narayan Shukla,J.
Learned counsel for the petitioners submits that order dated 2.9.2009 passed by this court in writ petition no. 5094(SS)/09 has been complied with. Therefore, the contempt petition has become infructuous and the same is dismissed as such. Notice issued to opposite party no. 1 is hereby discharged.
Order Date :- 7.7.2010 Ravi