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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Chattisgarh - Subsection

Section 53(1)(b) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(b)The State Government may, by notification, endow Panchayats at the appropriate level with powers and responsibilities for the selection, recruitment, appointment and management of any cadre or cadres of employees required for the efficient implementation of schemes, subject to the staffing pattern approved by the State Government and such other conditions as it may deem fit.